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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(e) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(e)sponsor or cause to be sponsored awareness campaigns and disseminate or cause to be disseminated information for general hygiene, health and sanitation ;