Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(l) in Abhilashi University (Establishment And Regulation) Act, 2014 (l)for the payment of any other expenses as approved by the Board of Management to be an expense for the purposes of the University :
