Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 31 in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983 31. Intimation about allotment shall be sent to all persons selected for allotment whose names have been entered in the allotment register.
