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[Cites 0, Cited by 0] [Section 214A(2)] [Section 214A] [Entire Act]

State of West Bengal - Subsection

Section 214A(2)(c) in The West Bengal Panchayat Act, 1973

(c)to consider the inspection reports on the annual audit of accounts of any Panchayat within its jurisdiction, conducted by the auditors appointed under section 186, and to examine the replies thereto furnished by the respective Panchayats;