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[Cites 0, Cited by 1] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(4) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(4)"legal representative" means a legal representative as defined in the Code of Civil Procedure,1908, and includes also, in the case of joint family property the joint family of which the deceased person was a member;