Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 29 in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

29. Books, newspapers and journal.

- Security prisoners may be allowed to read books, journals and newspapers which are available in the library, if any, attached to the place of detention.