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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1)(a) in The Punjab School Education Board Act, 1969

(a)finance committee consisting of -
(i)[ ***]
(ii)the Vice-Chairman;
(iii)the Secretary to Government in the Department of Education or an officer of that Department not below the rank of a Deputy Secretary nominated by him;
(iv)the Secretary to Government in the Department of Finance or an officer of that Department not below the rank of a Deputy Secretary nominated by him; and
(v)three persons elected by the members from amongst themselves;