Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 86 in The Orissa Factories Rules, 1950 86. Notice of periods of work for children. - The notice of periods of work for child worker shall be in [Form No. 11.] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.]Register prescribed under Sub-section (2) Section 13
