Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(10) in Statutes of the Homoeopathy University, Jaipur, 2011

(10)The BASR may make recommendations to the Academic Council on all matters within its scope of its functions.Chapter-3 Appointment, Terms and Conditions of Service, Powers and Functions of Officers of the University