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Madhya Pradesh High Court

Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 24 July, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                                 1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                          MP No. 6627 of 2019
                             (SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS)

                          Dated : 24-07-2023
                                  Shri Avinash Zargar -Advocate for petitioners.

                                  Shri Siddharth Shrivastava - Advocate for the respondents.

List this matter in the next week for final hearing at motion stage with clear understanding that no adjournment shall be granted on the next date of hearing.

Interim relief, if any, to continue till next date of hearing.

(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/24/2023 5:18:07 PM