Madhya Pradesh High Court
Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 24 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 6627 of 2019
(SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS)
Dated : 24-07-2023
Shri Avinash Zargar -Advocate for petitioners.
Shri Siddharth Shrivastava - Advocate for the respondents.
List this matter in the next week for final hearing at motion stage with clear understanding that no adjournment shall be granted on the next date of hearing.
Interim relief, if any, to continue till next date of hearing.
(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/24/2023 5:18:07 PM