Delhi High Court - Orders
Bliss Habitat Pvt Ltd And Ors vs Indiabulls Housing Finance Limited And ... on 6 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~25 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 295/2023, I.A. 14572/2023
BLISS HABITAT PVT LTD AND ORS ..... Petitioner
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Rajiv Nayar, Sr. Adv. along with
Mr. Dheeraj Nair, Mr. Manish Jha,
Mr. Saurabh Sethi and Ms. Aishna
Jain, Advocates.
26
+ O.M.P. (COMM) 296/2023, I.A. 14577/2023
IMAGINE REALTY PVT. LTD. AND ORS ..... Petitioner
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
27
+ O.M.P. (COMM) 359/2023, I.A. 17600/2023
IMAGINE ESTATE PVT LTD & ORS. ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:25
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS COMMERCIAL CREDIT LTD AND ANR
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv. along
with Mr. Manish Jha, Mr. Dheeraj
Nair, Ms. V. Sahni, Ms. Aishna Jain
and Mr. Sukrit Sethi, Advocates.
28
+ O.M.P. (COMM) 360/2023, I.A. 17605/2023
M/S. IMAGINE HOME PRIVATE LIMITED & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR.
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
29
+ O.M.P. (COMM) 361/2023, I.A. 17610/2023
BLISS ABODE PRVATE LIMITED & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:25
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIA BULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
30
+ O.M.P. (COMM) 362/2023, I.A. 17615/2023
IMAGINE HABITAT PVT. LTD. & ORS. ..... Petitioner
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
31
+ O.M.P. (COMM) 363/2023, I.A. 17642/2023
IMAGINE ESTATE PVT. LTD. & ORS. ..... Petitioner
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26
INDIABULLS HOUSING FINANCE LIMITED AND ANR.
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
32
+ O.M.P. (COMM) 364/2023, I.A. 17655/2023
BLISS AGRI ECO TOURSIM LTD & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIA BULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
33
+ O.M.P. (COMM) 365/2023, I.A. 17660/2023
M/S BLISS HOUSE PRIVATE LIMITED & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIA BULLS HOUSING FINANCE LIMITED AND ANR
.... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26
34
+ O.M.P. (COMM) 366/2023, I.A. 17714/2023
BLISS VILLA DELHI PVT LTD & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
35
+ O.M.P. (COMM) 375/2023, I.A. 17941/2023
IMAGINE RESIDENCE PVT LTD & ORS. ..... Petitioners
Through: Mr. Amarjeet Singh Chandhiok, Sr.
Adv. and Mr. Sandeep Sethi, Sr. Adv.
along with Mr. Rahul Narayan, Mr.
Mehul Parti, Ms. Alka Singh, Mr.
Ashwani Malhotra, Ms. Palak
Vashisht and Mr. Shivangi Bajpai,
advocates.
versus
INDIABULLS HOUSING FINANCE LIMITED AND ANR
..... Respondents
Through: Mr. Manish Jha, Mr. Dheeraj Nair,
Ms. Vishrutyi Sahni and Ms. Aishna
Jain, Advocates.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.10.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26 I.A. 14573/2023, I.A. 14576/2023 in O.M.P. (COMM) 295/2023 I.A. 14578/2023, I.A. 14581/2023 in O.M.P. (COMM) 296/2023 I.A. 17614/2023, I.A. 17611/2023 in O.M.P. (COMM) 361/2023 I.A. 17619/2023, I.A. 17616/2023 in O.M.P. (COMM) 362/2023 I.A. 17646/2023, I.A. 17643/2023 in O.M.P. (COMM) 363/2023 I.A. 17664/2023, I.A. 17661/2023 in O.M.P. (COMM) 365/2023 I.A. 17942/2023, I.A. 17945/2023 in O.M.P. (COMM) 375/2023
1. List for further arguments on 10.10.2023 in the category of "Supplementary Matters".
I.A. 17601/2023, I.A. 17604/2023 in O.M.P. (COMM) 359/2023 I.A. 17606/2023, I.A. 17609/2023 in O.M.P. (COMM) 360/2023 I.A. 17656/2023, I.A. 17659/2023 in O.M.P. (COMM) 364/2023 I.A. 17718/2023, I.A. 17715/2023 in O.M.P. (COMM) 366/2023
2. List for further arguments on 10.10.2023 in the category of "Supplementary Matters".
3. The registry is directed to furnish a report before the next date of hearing, setting out the date of original filing of the OMP, along with a copy thereof, and the objections raised thereon.
SACHIN DATTA, J OCTOBER 6, 2023/AT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26