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Delhi High Court - Orders

Bliss Habitat Pvt Ltd And Ors vs Indiabulls Housing Finance Limited And ... on 6 October, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~25 to 35
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 295/2023, I.A. 14572/2023
                                                BLISS HABITAT PVT LTD AND ORS                  ..... Petitioner
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR
                                                                                              ..... Respondents
                                                               Through: Mr. Rajiv Nayar, Sr. Adv. along with
                                                                           Mr. Dheeraj Nair, Mr. Manish Jha,
                                                                           Mr. Saurabh Sethi and Ms. Aishna
                                                                           Jain, Advocates.
                                    26
                                    +           O.M.P. (COMM) 296/2023, I.A. 14577/2023
                                                IMAGINE REALTY PVT. LTD. AND ORS                ..... Petitioner
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR
                                                                                               ..... Respondents
                                                               Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                           Ms. Vishrutyi Sahni and Ms. Aishna
                                                                           Jain, Advocates.
                                    27
                                    +           O.M.P. (COMM) 359/2023, I.A. 17600/2023
                                                IMAGINE ESTATE PVT LTD & ORS.                                              ..... Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:25
                                                                                       Through:                 Mr. Amarjeet Singh Chandhiok, Sr.
                                                                                                               Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                                                               along with Mr. Rahul Narayan, Mr.
                                                                                                               Mehul Parti, Ms. Alka Singh, Mr.
                                                                                                               Ashwani Malhotra, Ms. Palak
                                                                                                               Vashisht and Mr. Shivangi Bajpai,
                                                                                                               advocates.

                                                             versus
                                                INDIABULLS COMMERCIAL CREDIT LTD AND ANR
                                                                                            ..... Respondents
                                                             Through: Mr. Dayan Krishnan, Sr. Adv. along
                                                                      with Mr. Manish Jha, Mr. Dheeraj
                                                                      Nair, Ms. V. Sahni, Ms. Aishna Jain
                                                                      and Mr. Sukrit Sethi, Advocates.

                                    28
                                    +           O.M.P. (COMM) 360/2023, I.A. 17605/2023
                                                M/S. IMAGINE HOME PRIVATE LIMITED & ORS. ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR.
                                                                                                                                   ..... Respondents
                                                                                      Through:                 Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                                                               Ms. Vishrutyi Sahni and Ms. Aishna
                                                                                                               Jain, Advocates.

                                    29
                                    +           O.M.P. (COMM) 361/2023, I.A. 17610/2023
                                                BLISS ABODE PRVATE LIMITED & ORS.              ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:25
                                                                                                                along with Mr. Rahul Narayan, Mr.
                                                                                                               Mehul Parti, Ms. Alka Singh, Mr.
                                                                                                               Ashwani Malhotra, Ms. Palak
                                                                                                               Vashisht and Mr. Shivangi Bajpai,
                                                                                                               advocates.
                                                              versus
                                                INDIA BULLS HOUSING FINANCE LIMITED AND ANR
                                                                                           ..... Respondents
                                                              Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                       Ms. Vishrutyi Sahni and Ms. Aishna
                                                                       Jain, Advocates.
                                    30
                                    +           O.M.P. (COMM) 362/2023, I.A. 17615/2023
                                                IMAGINE HABITAT PVT. LTD. & ORS.                 ..... Petitioner
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR
                                                                                               ..... Respondents
                                                               Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                           Ms. Vishrutyi Sahni and Ms. Aishna
                                                                           Jain, Advocates.
                                    31
                                    +           O.M.P. (COMM) 363/2023, I.A. 17642/2023
                                                IMAGINE ESTATE PVT. LTD. & ORS.                 ..... Petitioner
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26
                                                 INDIABULLS HOUSING FINANCE LIMITED AND ANR.
                                                                                          ..... Respondents
                                                             Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                      Ms. Vishrutyi Sahni and Ms. Aishna
                                                                      Jain, Advocates.
                                    32
                                    +           O.M.P. (COMM) 364/2023, I.A. 17655/2023
                                                BLISS AGRI ECO TOURSIM LTD & ORS.                ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIA BULLS HOUSING FINANCE LIMITED AND ANR
                                                                                               ..... Respondents
                                                               Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                           Ms. Vishrutyi Sahni and Ms. Aishna
                                                                           Jain, Advocates.

                                    33
                                    +           O.M.P. (COMM) 365/2023, I.A. 17660/2023
                                                M/S BLISS HOUSE PRIVATE LIMITED & ORS. ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.
                                                               versus
                                                INDIA BULLS HOUSING FINANCE LIMITED AND ANR
                                                                                                .... Respondents
                                                               Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                           Ms. Vishrutyi Sahni and Ms. Aishna
                                                                           Jain, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26
                                     34
                                    +           O.M.P. (COMM) 366/2023, I.A. 17714/2023
                                                BLISS VILLA DELHI PVT LTD & ORS.               ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.

                                                             versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR
                                                                                                                                   ..... Respondents
                                                                                      Through:                 Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                                                               Ms. Vishrutyi Sahni and Ms. Aishna
                                                                                                               Jain, Advocates.
                                    35
                                    +           O.M.P. (COMM) 375/2023, I.A. 17941/2023
                                                IMAGINE RESIDENCE PVT LTD & ORS.               ..... Petitioners
                                                               Through: Mr. Amarjeet Singh Chandhiok, Sr.
                                                                           Adv. and Mr. Sandeep Sethi, Sr. Adv.
                                                                           along with Mr. Rahul Narayan, Mr.
                                                                           Mehul Parti, Ms. Alka Singh, Mr.
                                                                           Ashwani Malhotra, Ms. Palak
                                                                           Vashisht and Mr. Shivangi Bajpai,
                                                                           advocates.

                                                             versus
                                                INDIABULLS HOUSING FINANCE LIMITED AND ANR
                                                                                            ..... Respondents
                                                             Through: Mr. Manish Jha, Mr. Dheeraj Nair,
                                                                        Ms. Vishrutyi Sahni and Ms. Aishna
                                                                        Jain, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 06.10.2023 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26 I.A. 14573/2023, I.A. 14576/2023 in O.M.P. (COMM) 295/2023 I.A. 14578/2023, I.A. 14581/2023 in O.M.P. (COMM) 296/2023 I.A. 17614/2023, I.A. 17611/2023 in O.M.P. (COMM) 361/2023 I.A. 17619/2023, I.A. 17616/2023 in O.M.P. (COMM) 362/2023 I.A. 17646/2023, I.A. 17643/2023 in O.M.P. (COMM) 363/2023 I.A. 17664/2023, I.A. 17661/2023 in O.M.P. (COMM) 365/2023 I.A. 17942/2023, I.A. 17945/2023 in O.M.P. (COMM) 375/2023

1. List for further arguments on 10.10.2023 in the category of "Supplementary Matters".

I.A. 17601/2023, I.A. 17604/2023 in O.M.P. (COMM) 359/2023 I.A. 17606/2023, I.A. 17609/2023 in O.M.P. (COMM) 360/2023 I.A. 17656/2023, I.A. 17659/2023 in O.M.P. (COMM) 364/2023 I.A. 17718/2023, I.A. 17715/2023 in O.M.P. (COMM) 366/2023

2. List for further arguments on 10.10.2023 in the category of "Supplementary Matters".

3. The registry is directed to furnish a report before the next date of hearing, setting out the date of original filing of the OMP, along with a copy thereof, and the objections raised thereon.

SACHIN DATTA, J OCTOBER 6, 2023/AT This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:59:26