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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(k) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(k)to allow, under Section 23, further time beyond sixty days to an association to repair, reconstruct or rebuild a property which is damaged or destroyed;