Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 258] [Entire Act]

State of Goa - Subsection

Section 258(1) in The City of Panaji Corporation Act, 2002

(1)The Commissioner shall refuse to sanction the erection or re-erection of any building in contravention of any scheme under section 255 or in contravention of any bye-law made under the provision of this Act.