Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 405] [Entire Act] State of Odisha - Subsection Section 405(3) in Orissa Municipal Act, 1950 (3)Inspector of local works shall also perform such duties and exercise such powers as may be assigned to him by the prescribed rules.
