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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(ix) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(ix)sanction the annual increments of officers and staff, so however that the increment of officers belonging to Group I shall not be withheld without prior approval of the Chairman,