Patna High Court - Orders
Asaduddin Owaisi @ Asaduddin Owesi @ ... vs The State Of Bihar on 13 March, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.65643 of 2019
Arising Out of PS. Case No.-175 Year-2015 Thana- BAISI District- Purnia
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ASADUDDIN OWAISI @ ASADUDDIN OWESI @ ASDUDDIN OBAISI
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Raj Kumar
For the Opposite Party/s : Mr. Jharkhandi Upadhyay
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 13-03-2023Let this case be listed before another Bench after obtaining permission from Hon'ble The Acting Chief Justice.
(Sandeep Kumar, J) Vikas/Shishir U