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State of Karnataka - Section

Section 25 in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

25. Suits and other legal proceedings by or against Board.

- In all suits and other legal proceedings by or against the Board the pleadings shall be signed and verified by the Executive Officer and all process in such suits and proceedings shall be issued to, or served on the Executive Officer.