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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(12) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(12)"Government" means the Administrator of the Union territory of Goa, Daman and Diu appointed under article 239 of the Constitution;