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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)Besides providing adequately qualified staff, it shall be the responsibility of the clinical establishment to ensure that all the staff including visiting consultant is well oriented with the working arrangement, regulation or SOP of that clinical establishment.Explanation. - working arrangement' include any such arrangements provided by the establishment in order to comply with the terms and conditions of licensing and registration and any such other additional arrangements provided by the establishment to render adequate healthcare and non-health care related services, arrangement for sanitation, hygiene, safety and security etc.