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Madhya Pradesh High Court

Parimal Singh Prajapati vs The State Of Madhya Pradesh on 21 June, 2021

Author: Vishal Mishra

Bench: Vishal Mishra

                                       1                                WP-8243-2020
              The High Court Of Madhya Pradesh
                         WP-8243-2020
            (PARIMAL SINGH PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

9
Gwalior, Dated : 21-06-2021
          Heard through Video Conferencing.
          None for the petitioner.
          Shri Varun Kaushik, learned G.A. for respondents/State.

As a matter of indulgence, case is adjourned. List the case after four weeks.

(VISHAL MISHRA) JUDGE (LJ*) LOKENDRA JAIN 2021.06.21 18:19:51 -07'00'