Madhya Pradesh High Court
Parimal Singh Prajapati vs The State Of Madhya Pradesh on 21 June, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-8243-2020
The High Court Of Madhya Pradesh
WP-8243-2020
(PARIMAL SINGH PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
9
Gwalior, Dated : 21-06-2021
Heard through Video Conferencing.
None for the petitioner.
Shri Varun Kaushik, learned G.A. for respondents/State.
As a matter of indulgence, case is adjourned. List the case after four weeks.
(VISHAL MISHRA) JUDGE (LJ*) LOKENDRA JAIN 2021.06.21 18:19:51 -07'00'