Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67J] [Entire Act] State of Punjab - Subsection Section 67J(3) in The Punjab Factory Rules, 1952 (3)In case a container is required to be transported by road outside the factory premises it should in addition be labelled or marked in accordance with the requirements laid under sub-rule (2).
