Punjab-Haryana High Court
Tikka Ram & Others vs State Of Punjab And Ors on 10 August, 2010
Author: Ashutosh Mohunta
Bench: Ashutosh Mohunta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.16871 of 1997
DATE OF DECISION: August 10, 2010
TIKKA RAM & OTHERS ...PETITIONERS
VERSUS
STATE OF PUNJAB AND ORS. ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE ASHUTOSH MOHUNTA.
PRESENT: MR. SURESH PAL, ADVOCATE FOR THE PETITIONERS.
MR. RAJESH BHARDWAJ, ADDL.A.G., PUNJAB.
ASHUTOSH MOHUNTA, J.(ORAL)
For orders, see CWP No.9874 of 1995, titled as Nand Lal and Ors. vs. State of Punjab and others, decided on 10.8.2010, as common questions of law and facts arise in this petition.
August 10, 2010 (ASHUTOSH MOHUNTA) Gulati JUDGE