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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(1)The Labour Officer (Social Security Scheme) of the respective district, shall, on an application in Form XV from a registered manual worker, after due verification, sanction a sum not exceeding Rs. 500/-(Rupees five hundred only) as an assistance towards reimbursement of cost of spectacles.