Delhi High Court - Orders
Cbi vs Jeet Ram & Ors on 1 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 52/2019 & CRL.M.A. 736/2019, CRL.M.A. 739/2019
CBI ..... Petitioner
Through: Appearance not given.
versus
JEET RAM & ORS. ..... Respondents
Through: Mr. Suresh Nunwal, proxy counsel
for R-1 and 2
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.09.2023
[Through Hybrid Mode]
1. The counsel for the respondents stated that the respondent no.1 has already expired.
2. The Special Public Prosecutor for the appellant/CBI seeks time to verify the death of the respondent no.1/Jeet Ram. Let needful be done within 04 weeks.
3. Issue fresh notice to the respondent no.3 through all permissible modes, on taking necessary steps by the petitioner within 02 weeks, returnable on 23.11.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 1, 2023/j This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:39:59