Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act] Union of India - Subsection Section 258(2)(a) in The Merchant Shipping Act, 1958 (a)where such port or place is in India, to the certifying officer or such other officer as the Central Government may appoint in this behalf;