Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Jharkhand - Subsection

Section 227(a) in Civil Court Rules of the High Court of Judicature at Patna

(a)File B shall contain the papers specified and included in Files A and C. Class I.