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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Compensatory Afforestation Fund Act, 2016

(1)The governing body of a State Authority shall—
(i)lay down the broad policy framework for the functioning of such State Authority within the overall framework notified by the Central Government on the recommendations of the National Authority;
(ii)review the working of the State Authority from time to time.