Andhra Pradesh High Court - Amravati
M/S. Patel Engineering Works vs Zonal Manager, Apiic, Vsp. on 20 February, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010079742013
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-42
[3446]
AT AMARAVATI
WRIT APPEAL NO: 1499 of 2013
M/s. Patel Engineering Works ...Appellant
Vs.
Andhra Pradesh Industrial Infrastructure Corporation Limited ...Respondent
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Advocate for Appellant: Mr. D. Sairam Prasad representing Mr. E V V S Ravi Kumar Advocate for Respondent: ---
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 20th February 2025 PC:
An adjournment is sought on account of indisposition of the arguing counsel for the appellant.
List on 20.03.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J Vjl