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Andhra Pradesh High Court - Amravati

M/S. Patel Engineering Works vs Zonal Manager, Apiic, Vsp. on 20 February, 2025

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

APHC010079742013
                   IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-42
                                                           [3446]
                                AT AMARAVATI

                        WRIT APPEAL NO: 1499 of 2013


M/s. Patel Engineering Works                                      ...Appellant

      Vs.

Andhra Pradesh Industrial Infrastructure Corporation Limited   ...Respondent


                                   **********

Advocate for Appellant: Mr. D. Sairam Prasad representing Mr. E V V S Ravi Kumar Advocate for Respondent: ---

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 20th February 2025 PC:

An adjournment is sought on account of indisposition of the arguing counsel for the appellant.
List on 20.03.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J Vjl