Bombay High Court
The Central Board Of Trustees, ... vs M/S. Shivangi Bakers Private Ltd. And ... on 15 January, 2021
Author: V.M. Deshpande
Bench: V.M. Deshpande
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5092 OF 2016
The Central Board Of Trustees, Employees ....PETITIONER
Provident Fund Organization, New Delhi Thr.
And Another
V/S
M/s. Shivangi Bakers Private Ltd. And Another
....RESPONDENT
HITESH N. VERMA for Petitioner GIRISH R. DESHPANDE for Respondent CORAM : HON'BLE SHRI JUSTICE V.M. DESHPANDE J DATE : 15th January, 2021 P.C. :
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