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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(e) in The Compensatory Afforestation Fund Act, 2016

(e)the manner of payment of the salary and allowances payable to the officers and other employees of the State Authority under clause (f) of section 6;