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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 147(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(7)Cartridges, which misfire cut, or fail should be returned to the Arsenal with a report of their distinguishing mark and the unit Nos. of the arms with which the failure occurred, requisitions to replace the same being submitted.