Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 160 in Police Regulations, Bengal , 1943 160. Counterfeit coins. - A set of rules containing hints for the detection of counterfeit coins will be found in Appendix VI. Any officer requiring to test suspected coins shall subject them to the tests described therein.
