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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(xi) in Orissa Minor Minerals Concession Rules, 2004

(xi)Any other information which the applicant intends to furnish, such as, technical knowledge, experience, machinery under possession, financial position and the like.