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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Consumer Protection (Amendment) Act, 2002

(b)in sub- section (2), after clause (b), the following clause shall be inserted, namely:-" (c) such number of other official or non- official members, not exceeding ten, as may be nominated by the Central Government.".