Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(4) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013 (4)The committee shall consider the objection of the private school and pass orders within thirty days from the date of receipt of such objection.
