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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Uttarakhand - Subsection

Section 90(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)is so disqualified by or under any law for the time being in force for the purposes of election of the State Legislature :