Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 8 November, 2021
Bench: L. Nageswara Rao, Abhay S. Oka
ITEM NO.32 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
Date : 08-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. A.K. Behera, Sr. Adv
Mr. V. K. Verma, AOR
For Respondent(s) Mr. K K Venugopal, Ld AG
Mr. Tushar Mehta, Ld SG
Mr. Jayant K.Sud Ld ASG
Mr. B.K.Satija Adv
Mr. Bhuvan Mishra Adv
Mr. Sanjay Kr.Tyagi Adv
Mr. Harish Pandey Adv
Ms. Chinmayee Chandra Adv
Mr. Kanu Agrawal Adv
Mr. Ankur Talwar Adv
Mr. Shyam Gopal Adv
Mr. Siddhant Kohli, Adv
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 15.11.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.11.08 17:06:22 IST Reason: