Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(e) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 (e)to advice the State Government with regard to the policy to be adopt(' for disposal of cotton-seed and cotton-waste;
