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Union of India - Section
Section 84 in The Navy (Pay And Allowances) Regulations, 1966
84. Admissibility and rates.
- Officers who were in service as such or who were undergoing initial training in the United Kingdom on the 1st July, 1936, shall in addition to the rates of pay laid down in regulation 4, be entitled to personal pay which is regulated in accordance with their ranks as follows :| Rs.p.m. | |
| LieutenantCommanderCommanderCaptainCommodoreRear-Admiral | 200/-250/-250/-300/-350/- |