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Union of India - Section

Section 84 in The Navy (Pay And Allowances) Regulations, 1966

84. Admissibility and rates.

- Officers who were in service as such or who were undergoing initial training in the United Kingdom on the 1st July, 1936, shall in addition to the rates of pay laid down in regulation 4, be entitled to personal pay which is regulated in accordance with their ranks as follows :
  Rs.p.m.
LieutenantCommanderCommanderCaptainCommodoreRear-Admiral 200/-250/-250/-300/-350/-
Explanation. - The personal pay shall be regarded as "pay for all purposes" and shall be drawn in addition to pay of rank.Qualification Pay and Grant