Calcutta High Court (Appellete Side)
Asan Al;I Mondal vs The State Of West Bengal & Ors on 20 December, 2019
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
1 20.12.2019
IN THE HIGH COURT AT CALCUTTA (PP) CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE W. P. 18577 (W) of 2006 Asan Al;I Mondal Vs. The State of West Bengal & Ors.
Ms. Priyanka Mondal ....for the petitioner.
An accommodation has been prayed on behalf of the petitioner.
The matter is adjourned. It will appear in the list of January, 2020.
(Abhijit Gangopadhyay, J.)