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Himachal Pradesh High Court

Smt. Poonam Chandel D/O vs The State Of Himachal on 28 March, 2022

Bench: Sabina, Satyen Vaidya

                                   1




     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                     ON THE 28th DAY OF MARCH, 2022
                                BEFORE




                                                           .

                      HON'BLE MS. JUSTICE SABINA
                                   &
               HON'BLE MR. JUSTICE SATYEN VAIDYA





                CIVIL WRIT PETITION No.1385 of 2022
         Between:-
    1.   SMT. POONAM CHANDEL D/O.




         SH. YASHWANT SINGH R/O
         VILLAGE TIKKARI, P.O AND
         TEHSIL    JUBBAL,    DISTRICT
         SHIMLA,    H.P.,   PRESENTLY

         POSTED AT GHS KAINTHU, AS
         TGT    (ARTS)    TEHSIL   AND

         DISTRICT SHIMLA, H.P. AGED 47
         YEARS.
    2.   NARESH CHAND S/O. SH.
         BHAGHI-RATH R/O VILLAGE


         GROURU, P.O SAJAO PIPLU,
         TEHSIL DHARAMPUR, DISTRICT
         MANDI,     H.P.,   PRESENTLY




         POSTED AT BARA KHAMBA U/C
         GSSS      MAKRERI       TEHSIL
         JOGINDER NAGAR AS TGT





         DISTRICT MANDI, H.P. AGED
         ABOUT 49 YEARS.
    3.   ASHOK     KUMAR     S/O    SH.





         JOGINDER SINGH R/O VILLAGE
         BARARA, P.O. ARHAL TEHSIL
         ROHRU, DISTRICT, SHIMLA-H.P.
         PRESENTLY POSTED AT GHS
         BASHLA, AS TGT ARTS, TEHSIL
         ROHRU, DISTRICT SHIMLA H.P.
         AGED ABOUT 48 YEARS.
    4.   GOPAL KRISHAN S/O SH.
         MOOLA RAM, R/O VILLAGE
         KOTLI, P.O. GUNEHAR TEHSIL
         BAIJNATH, DISTRICT KANGRA
         H.P., PRESENTLY POSTED AT
         GHS GUNEHAR AS TGT (ARTS),




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                                   2




         TEHSIL BAIJNATH, DISTRICT
         KANGRA H.P, AGED ABOUT 46
         YEARS.
    5.   SULAKHAN SINGH S/O SH.




                                                            .
         CHANDA        R/O      VILLAGE





         NANGLEHAR, P.O GALORA,
         TEHSIL NURPUR, DISTRICT
         KANGRAI,     H.P. PRESENTLY





         POSTED AT GSSS BARANDA AS
         TGT    ARTS,      TEHSIL   AND
         DISTRICT KANGRA H.P., 49
         YEARS OLD
    6.   PARSHOTAM SINGH S/O SH.





         HARI SINGH R/O VILLAGE AND
         P.O BARANDA TEHSIL NURPUR
         DISTRICT      KANGRA        H.P
         PRESENTLY POSTED AT GSSS

         BARANDA AS TGT ARTS,
         DISTRICT KANGRA, H.P. AGED

         ABOUT 48 YEARS.
    7.   SARITA CHAUHAN W/O. SH.
         TRILOK       CHAUHAN        R/O
         VILLAGE AND P.O SHARONTHA,


         SUB-TEHSIL TIKKAR, DISTRICT
         SHIMLA,     H.P.,   PRESENTLY
         POSTED AT GSSS SHARONTHA,
         AS TGT (ARTS) TEHSIL AND




         DISTRICT SHIMLA, H.P. AGED
         ABOUT 48 YEARS.





    8.   SUNIL DUTT S/O SH. BALDEV
         DASS SHARMA R/O VILLAGE
         JHIGRIANI,     P.O    DHANED,





         TEHSIL      AND       DISTRICT
         HAMIRPUR H.P, PRESENTLY
         POSTED AT GMS KANOH, AS
         TGT (NON-MEDICAL) U/C GSSS
         BIAR TEHSIL AND DISTRICT
         HAMIRPUR, H.P. AGED ABOUT
         49 YEARS.
    9.   INDER SAIN KAITH S/O SH.
         BHAU RAM R/O VILLAGE
         SHALAWAT, P.O SAMARKOT,
         TEHSIL     ROHRU,     DISTRICT
         SHIMLA      H.P.    PRESENTLY
         POSTED AT GMS BAJRET KOTI,




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                                   3




          AS    TGT    U/C   GSSS   KUI
          (BACHHUNCH) TEHSIL ROHRU
          DISTRICT     SHIMLA,    H.P.47
          YEARS OLD




                                                            .
    10.   RUPESH KUMAR S/O SH.





          MAGHI SINGH, VILLAGE SEHAL,
          P.O   PAIRI,   TEHSIL   BALH,
          DISTRICT       MANDI      H.P.





          PRESENTLY POSTED AT GMS
          DAHNU, AS TGT(NON-MEDICAL)
          U/C GSSS SIDHYANI, TEHSIL
          BALH, DISTRICT MANDI, H.P. 47
          YEARS OLD.





    11.   MAMTA THAKUR D/O BALBIR
          SINGH THAKUR R/O VILL
          UPPER GHATI - P.O, PHORAL
          TEH     SOLAN,     PRESENTLY

          POSTED AT GSSS KADOUR, AS
          TGT(ARTS), DISTRICT SOLAN,

          H.P. AGED ABOUT 48 YEARS.
    12.   BRIJ BALA D/O SH. TARA DUTT,
          R/O VILLAGE, P.O AND TEHSIL
          NIRMAND, DISTRICT KULLU H.P.


          PRESENTLY POSTED AT GHS
          NIRATH, AS TGT(ARTS) TEHSIL
          RAMPUR, DISTRICT SHIMLA,
          H.P. AGED ABOUT 47 YEARS.




    13.   RAM MOHAN S/O SH. RELU
          RAM SHARMA R/O VILLAGE





          BHABER, P.O BAMTA,TEHSIL
          CHOPAL, DISTRICT SHIMLA H.P
          PRESENTLY POSTED AT GBSSS





          POANTA SAHIB,       AS   TGT,
          DISTRICT SIRMOUR, H.P., AGED
          ABOUT 46 YEARS.
    14.   MAHENDER SINGH S/O SH.
          HERA SINGH CHAUHAN R/O
          VILLAGE MINYAWALA (LOWER),
          BALAWALA-ROAD,       DISTRICT
          DEHARDUN,        UTTARAKAND.
          PRESENTLY       POSTED     AT
          BHAGANI,      AS    TGT(ARTS)
          TEHSIL     POANTA      SAHIB,
          DISTRICT SIRMOUR, H.P. AGED
          ABOUT 49 YEARS.




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                                  4




    15.   SANJEEV KUMAR S/O SH. GIAN
          CHAND     SHARMA    VILLAGE
          SANOUR, P.O SARI TEHSIL
          DHARAMPUR DISTRICT MANDI




                                                           .
          H.P. PRESENTLY POSTED AT





          GSSS SANOUR, AS TGT (NON-
          MEDICAL)              TEHSIL
          DHARAMPUR, DISTRICT MANDI,





          H.P. AGED ABOUT 49 YEARS.
    16.   DINESH    KUMAR    S/O   SH.
          JAGDISH SINGH R/O VILLAGE
          LAKHAR, P.O DUGHAR, TEHSIL
          AND DISTRICT HAMIRPUR, H.P.,





          PRESENTLY POSTED AT GSSS
          HAMIRPUR,     AS    TGT(NON
          MEDICAL) TEHSIL AND D.
          STRICT HAMIRPUR, H.P. AGED

          ABOUT 50 YEARS
    17.   KALYAN PARKASH S/O SH.

          SARAN DASS R/O VILLAGE
          MAGAOTA,       P.O     KAINA
          JUBBAL,TEHSIL       JUBBAL,
          DISTRICT     SHIMLA      H.P.


          PRESENTLY POSTED AT GSSS
          MANDHOLE, AS TGT (NON-
          MEDICAL) TEHSIL JUBBAL,
          DISTRICT SHIMLA, H.P. 49




          YEARS OLD
    18.   SURESH SHARMA S/O SH.





          SUKH    LAL   SHARMA     R/O
          VILLAGE      JANDOT,     P.O
          BHATWARA,             TEHSIL





          GHUMARWIN,          DISTRICT
          BILASPUR H.P. PRESENTLY
          POSTED AT GHS BASHLA AS
          TGT (NON-MEDICAL) TEHSIL
          ROHROO DISTRICT SHIMLA,
          H.P. AGED ABOUT 47 YEARS
          OLD.

                                                        .....PETITIONERS

          (BY MR. DAVINDER CHAUHAN JAITA,
          ADVOCATE)




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                                   5




          AND
    1.    STATE OF HIMACHAL PRADESH
          THROUGH            SECRETARY
          (EDUCATION) TO THE GOVT. OF




                                                            .
          H.P. SHIMLA-2.





    2.     THE     DIRECTOR      HIGHER
          EDUCATION, H.P. SHIMLA-1
    3.    THE        DIRECTOR         OF





          ELEMENTARY EDUCATION H.P
          SHIMLA
    4.    THE      HEADMASTER       GHS
          KAINTHU,       TEHSIL     AND
          DISTRICT SHIMLA, H.P.




    5.    THE       PRINCIPAL      GSSS
          MAKRERI, TEHSIL JOGINDER
          NAGAR, DISTRICT MANDI, H.P.
    6.    THE      HEADMASTER       GHS

          BASHLA,TEHSIL          ROHRU,

          DISTRICT SHIMLA, H.P.
    7.    THE      HEADMASTER       GHS
          GUNEHAR, TEHSIL BAIJNATH,
          DISTRICT KANGRA, H.P.
    8.    THE       PRINCIPAL      GSSS



          BARANDA,       TEHSIL     AND
          DISTRICT KANGRA, H.P.
    9.    THE       PRINCIPAL      GSSS




          BARANDA,       TEHSIL     AND
          DISTRICT KANGRA, H.P.





    10.   THE       PRINCIPAL      GSSS
          SHARONTHA,       TEHSIL   AND
          DISTRICT SHIMLA, H.P.





    11.   THE PRINCIPAL GSSS BIAR,
          TEHSIL      AND       DISTRICT
          HAMIRPUR, H.P.
    12.   THE PRINCIPAL GSSS KUI,
          TEHSIL     ROHRU,     DISTRICT
          SHIMLA, H.P.
    13.   THE       PRINCIPAL      GSSS
          SIDHYANI,     TEHSIL     BALH,
          DISTRICT HAMIRPUR, H.P.
    14.   THE PRINCIPAL GSSS KADOUR,
          TEHSIL AND DISTRICT SOLAN,
          H.P.




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                                       6




    15.   THE     HEADMASTER       GHS
          NIRATH,    TEHSIL    RAMPUR,
          DISTRICT SHIMLA, H.P.
    16.   THE      PRINCIPAL     GBSSS




                                                                 .
          POANTA      SAHIB,   DISTRICT





          SIRMOUR, H.P.
    17.   THE       PRINCIPAL     GSSS
          BHAGANI, TEHSIL SIRMOUR,





          DISTRICT SIRMOUR, H.P.
    18.   THE PRINCIPAL GSSS SANOUR,
          DISTRICT MANDI, H.P.
    19.   THE       PRINCIPAL     GSSS
          HAMIRPUR,            DISTRICT





          HAMIRPUR, H.P.
    20.   THE       PRINCIPAL     GSSS
          MANDHOLE, TEHSIL JUBBAL,
          DISTRICT SHIMLA, H.P.
    21.

          THE HEAD MASTER GHS
          BASHLA     TEHSIL    ROHROO,

          DISTT. SHIMLA, H.P.

                                                           .....RESPONDENTS


          (BY MR. ASHWANI SHARMA,
          ADDITIONAL ADVOCATE GENERAL)




                This petition coming on for admission this day, Hon'ble
    Ms. Justice Sabina, passed the following:





                            ORDER

Notice. Mr. Ashwani Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.

2. Learned counsel for the petitioners states that the issue in question is squarely covered by the judgment rendered in CWP No. 1853 of 2009-D, titled as Arpana Bali vs. The State of Himachal Pradesh and others, decided on 10th April, 2013 and the said ::: Downloaded on - 28/03/2022 20:11:55 :::CIS 7 judgment, in turn, stands implemented by the respondents. This is a matter, which is required to be considered by the employer.

.

3. Accordingly, the present petition is disposed of with a direction to respondent No.2 to consider and decide the case of the petitioners in light of the averments made in this petition and, more particularly, the judgment rendered in Arpana Bali's case, which stands implemented. Needful be done within four weeks and in case the

4.

r to petitioners are similarly situated to Arpana Bali's case, then consequential action be taken within two weeks.

The petition stands disposed of in the aforesaid terms.

For compliance, to come up on 17.05.2022.

(Sabina) Judge (Satyen Vaidya) Judge March 28, 2022 (ps/vh) ::: Downloaded on - 28/03/2022 20:11:55 :::CIS