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State of Telangana - Section

Section 6 in Professor Jayashankar Telangana State Agricultural University Act, 1963

6. Powers and functions of the University.

- The University shall have the following powers and functions, namely -
(a)to provide for instruction, training and research in agriculture;
(b)to provide for the advancement and dissemination of knowledge in the field and extension programmes in agriculture;
(c)to institute courses of study and to hold examinations for, and to confer, degrees, diplomas and other academic distinctions on persons who have pursued a course of study, or carried on research in the University or in an institution recognised in this behalf by the University, as may be prescribed;
(d)to confer honorary degrees or other academic distinctions, as may be prescribed;
(e)to create teaching, research and extension posts required by the University and to appoint qualified persons to such posts;
(f)to institute and award fellowships including travelling fellowships, scholarships, studentships and prizes in accordance with the statutes;
(g)to acquire, hold and dispose of property, and to contract and to do all other things necessary for, or incidental to, the purposes of the University;
(h)to take over and maintain colleges relating to agriculture and hostels therefor;
(i)to borrow money from the Government of India, any State Government or any other agency;
(j)to establish and maintain the University colleges and hostels therefor;
(k)to fix, demand and receive such fees and other charges as may be prescribed;
(l)to provide such lectures and instruction for, and to grant such diplomas to, field workers, and other persons, as the University may determine;
(m)to regulate the conduct of students, to maintain discipline among them and to make arrangements for promoting their health and welfare;
(n)to create administrative, ministerial and other necessary posts and to make appointments thereto;
(o)to co-operate with other Universities and authorities in such manner and for such purposes, as the University may determine; and
(p)to do all such acts and things, as may be necessary for the furtherance of the objects of the University.