Delhi High Court - Orders
Ajay Kumar Sharma vs The Commissioner South Delhi Municipal ... on 7 August, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~41 to 56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
41
+ W.P.(C) 1823/2021
AJAY KUMAR SHARMA .....Petitioner
Through:
versus
THE COMMISSIONER SOUTH DELHI MUNICIPAL
CORPORATION & ANR. .....Respondents
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
Mr. Sanjeev Sagar, Standing Counsel
for MCD with Ms. Nazia Parveen,
Advocate.
42
+ W.P.(C) 2176/2021 and CM APPL. 6333/2021, CM APPL.
27107/2021
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
versus
RANVIR SINGH & ANR. .....Respondents
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
43
+ W.P.(C) 6590/2021 and CM APPL. 20657/2021
S.K. CHAUHAN .....Petitioner
Through: Mr. Sanjiv K. Jha and Mr. Sachin
Bhatt, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION .....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
44
+ W.P.(C) 6723/2021
CHANDRA PRAKASH SHARMA .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
W.P.(C) 1823/2021 and connected matters Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/08/2024 at 00:59:14
video-conferencing.
versus
COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION
.....Respondent
Through: Mr. Sanjeev Sagar, Standing Counsel
for MCD with Ms. Nazia Parveen,
Advocate.
Ms. Sriparna Chatterjee, Standing
Counsel.
45
+ W.P.(C) 8211/2021 and CM APPL. 2847/2023
PRAMOD VASHISHT .....Petitioner
Through:
versus
NORTH DELHI MUNICIPAL CORPORATION .....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
46
+ W.P.(C) 8229/2021 and CM APPL.2846/2023
SURAJ PRAKASH SAGTA .....Petitioner
Through:
versus
NORTH DELHI MUNICIPAL CORPORATION .....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
47
+ W.P.(C) 8399/2021
J D ATKAAN .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION
.....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
W.P.(C) 1823/2021 and connected matters Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/08/2024 at 00:59:14
48
+ W.P.(C) 8402/2021
A K DIXIT .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION
.....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
49
+ W.P.(C) 8403/2021
VIMAL BHANDARI .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION
.....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
50
+ W.P.(C) 9057/2021
ANIL AGGARWAL .....Petitioner
Through: Mr. Sanjiv K. Jha and Mr. Sachin
Bhatt, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION .....Respondent
Through: Ms. Sriparna Chatterjee, Standing
Counsel.
51
+ W.P.(C) 12099/2021 and CM APPL.23837/2024
SUSHIL KUMAR JAIN .....Petitioner
Through: Mr. M.K.Bhardwaj with Ms. Priyanka
M. Bhardwaj, Mr. Arun Prakash,
Ms.Maria Mugesh Kannan,
Advocates.
W.P.(C) 1823/2021 and connected matters Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/08/2024 at 00:59:15
versus
SOUTH DMC AND ANR .....Respondents
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
52
+ W.P.(C) 12792/2021 and CM APPL. 40285/2021
ROHTAS KUMAR SAROHA @RK SAROHA .....Petitioner
Through: Mr. Sanjiv K. Jha and Mr. Sachin
Bhatt, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION .....Respondent
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
53
+ W.P.(C) 1007/2022
ASHOK KUMAR SHARMA .....Petitioner
Through: Mr. Sachin Chauhan, Advocate via
video-conferencing.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
.....Respondents
Through:
54
+ W.P.(C) 4858/2022
SHIV RAM MEENA .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
THE COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION .....Respondent
Through: Ms. Namrata Mukim, Standing
Counsel with Ms. Rupali Gupta,
Advocate.
55
+ W.P.(C) 10522/2022
SUNIL MOHAN GUPTA .....Petitioner
W.P.(C) 1823/2021 and connected matters Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/08/2024 at 00:59:15
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
THE COMMISSIONER, MCD .....Respondent
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
56
+ W.P.(C) 5002/2022
ANKUR TYAGI .....Petitioner
Through: Mr. Rajeev Sharma, Advocate via
video-conferencing.
versus
THE COMMISSIONER, NORTH DELHI MUNICIPAL
CORPORATION .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 07.08.2024
Re-notify alongwith W.P.(C) 12675/2022 titled Avinash Kumar
Gupta vs. Municipal Corporation of Delhi on 03.09.2024 at 3 p.m. SURESH KUMAR KAIT, J GIRISH KATHPALIA, J AUGUST 7, 2024/uk W.P.(C) 1823/2021 and connected matters Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 00:59:15