Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Himachal Pradesh - Subsection Section 117(3) in The Himachal Pradesh Panchayati Raj Act, 1994 (3)The annual accounts and report of administration by Panchayat shall be presented to the prescribed authority in the prescribed manner.
