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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(2)Applications for appearing in interview for direct recruitment to the post of Driver and cataloguer shall be invited by the Appointing Authority by advertising the vacancies to be filled in, in the Official Gazette or in such other manner as may be deemed fit.[The advertisement shall contain a clause that a candidate who accepts the assignment on the post being offered to him/her shall be paid monthly fixed remuneration at the rate fixed by the State Government from time to time during the period of probation and the scale of pay of the post as shown else-where in the Advertisement shall be allowed only from the date of successful completion of the period of probation mentioned in the respective Recruitment Rules.] [Added vide Notification F.7(2)DOP/A-2/2005, dated 21.01.2006.]