Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(xii) in The Emigration Rules, 1983 (xii)[ The holder of the permit shall-- [ Inserted by G.S.R. 511(E), dated 9.7.2009 (w.e.f. 9.7.2009).]
