Himachal Pradesh High Court
Ms. Rashida Ansari vs . Dushyant Kumar Aggarwal on 31 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ms. Rashida Ansari vs. Dushyant Kumar Aggarwal C.R. No. 164 of 2017.
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31.03.2022. Present: Mr. Deepak Kaushal, Advocates, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondent.
Heard. Taking into consideration the peculiar facts and circumstances of this case, list the same for hearing on 05.05.2022.
(Tarlok Singh Chauhan) Judge 31st March, 2022.
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