Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Himachal Pradesh High Court

Ms. Rashida Ansari vs . Dushyant Kumar Aggarwal on 31 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Ms. Rashida Ansari vs. Dushyant Kumar Aggarwal C.R. No. 164 of 2017.

.

31.03.2022. Present: Mr. Deepak Kaushal, Advocates, for the petitioner.

Mr. Suneet Goel, Advocate, for the respondent.

Heard. Taking into consideration the peculiar facts and circumstances of this case, list the same for hearing on 05.05.2022.

(Tarlok Singh Chauhan) Judge 31st March, 2022.

(krt) ::: Downloaded on - 31/03/2022 20:15:18 :::CIS