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[Cites 0, Cited by 0] [Section 1116] [Entire Act]

Bengal Presidency - Subsection

Section 1116(a) in Police Regulations, Bengal , 1943

(a)Intimation shall be given and special reports in B.P. Form No. 208 shall be submitted in accordance with the instructions given in Appendix XV. [For register of special reports see B. P. Form No. 209].