Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3AA] [Entire Act] State of West Bengal - Subsection Section 3AA(b) in The West Bengal Official Language Act, 1961 (b)notifications or order issued by the State Government under the Constitution of India or any law made by the Parliament or the Legislature of West Bengal;
