Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in Rules for the Sale of Surplus Rural Properties 14. Service of Notices etc. Service of any notice or letter may be affected through registered post or by personal service through a messenger or by publication in the press etc.
